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Asha Rani vs Shagun Sharma on 16 April, 2019

     ITEM NO.47                            REGISTRAR COURT. 1                      SECTION IV-B

                                      S U P R E M E C O U R T O F         I N D I A
                                              RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     IA 111173/2018, in Petition(s) for Special Leave to Appeal (C)
     No(s). 10763-10764/2018

     ASHA RANI & ORS.                                                          Petitioner(s)

                                                          VERSUS

     SHAGUN SHARMA & ORS.                                                      Respondent(s)

     (I.A. for substituted service to be listed before the Ld.
     Registrar's Court. )

     Date : 16-04-2019 These matters were called on for hearing today.



     For Petitioner(s)
                                          Mr. Sagar Saxena, Adv.
                                          Ms. Anne Mathew, AOR

     For Respondent(s)
                                          Mr. H.K. Naik, Adv.
                                          Mr. Sudhansu Palo, AOR
                                          Ms. Uttara Babbar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

SLP(C) No.10763-10764/2018 SLP(C) No.10763/2018 Respondent Nos.1 to 6 have already filed counter affidavit.

Respondent Nos.1 to 8 have already filed counter affidavit.

Application filed for substituted service in respect of respondent No.9 is allowed.

Proof of publication be filed Digitally signed by VINOD KUMAR TIWARI within four weeks.

Date: 2019.04.22 12:45:26 IST Reason:

List again on 15.7.2019.

ANIL LAXMAN PANSARE Registrar