Section 85(4)(d) in Bihar Regional Development Authority Act, 1974

[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Bihar - Subsection

Section 85(4)(d) in Bihar Regional Development Authority Act, 1974

(d)izkf/kdkj ds mik/;{k ,oa izkf/kdkj }kjk izkf/kd`r dksbZ vU; inkf/kdkjh ,sls O;fDr dks izkf/kdkj dh tehu ;k Hkouks ds fu"dklu dh vkKk ns ldrs gS] tks O;fDr vf/kdkj dh Hkwfe ;k Hko esa vukf/kd`r :i ls dCtk fd, gq, gksa ;k mlds mi;qDr dk;Z dj jgs gksaA

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State of Bihar - Subsection

Section 85(4)(d) in Bihar Regional Development Authority Act, 1974