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Bombay High Court

M/S. Fortpoint Automotive Mumbai ... vs The Designated Officer, Municipal ... on 19 August, 2019

Author: S.C. Gupte

Bench: S.C. Gupte

sat                                                                   ao 141-2018.doc


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                    APPEAL FROM ORDER NO. 141 OF 2018
                                      IN
                     NOTICE OF MOTION NO. 2781 OF 2017
                                      IN
                            SUIT NO. 2235 OF 2017

M/s.Fortpoint Automotive Mumbai Pvt.Ltd.                     ...Appellant
     Vs.
The Designated Officer,
Municipal Corporation of Greater Mumbai & Anr.               ...Respondents

Mr.Jaydeep K. Raut for Appellant.
Ms.Madhuri More for Respondent No.1.

                                     CORAM : S.C. GUPTE, J.
                                     DATE    : 19 AUGUST 2019

P.C. :

At the request of learned Counsel for the Appellant, S.O. to 28 August 2019. The Appellant is permitted to file a compilation of documents. A copy must be served on the Respondents in advance.

(S.C. GUPTE, J.) 1/1 ::: Uploaded on - 21/08/2019 ::: Downloaded on - 21/08/2019 21:02:07 :::