Bombay High Court
M/S. Fortpoint Automotive Mumbai ... vs The Designated Officer, Municipal ... on 19 August, 2019
Author: S.C. Gupte
Bench: S.C. Gupte
sat ao 141-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO. 141 OF 2018
IN
NOTICE OF MOTION NO. 2781 OF 2017
IN
SUIT NO. 2235 OF 2017
M/s.Fortpoint Automotive Mumbai Pvt.Ltd. ...Appellant
Vs.
The Designated Officer,
Municipal Corporation of Greater Mumbai & Anr. ...Respondents
Mr.Jaydeep K. Raut for Appellant.
Ms.Madhuri More for Respondent No.1.
CORAM : S.C. GUPTE, J.
DATE : 19 AUGUST 2019 P.C. :
At the request of learned Counsel for the Appellant, S.O. to 28 August 2019. The Appellant is permitted to file a compilation of documents. A copy must be served on the Respondents in advance.
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