Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 15] [Entire Act] Union of India - Subsection Section 15(1) in The Coinage Act, 2011 (1)No person shall bring by sea or by land or by air into India of any piece of metal to be used as coin except with the authority or permission of the Government.
