Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 297(1)] [Section 297] [Entire Act]

Union of India - Subsection

Section 297(1)(b) in The Code of Criminal Procedure, 1973

(b)any Commissioner of Oaths appointed by a High Court or Court of Session; or