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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991

(5)The Inspector and the Chief Inspector shall inform the occupier in writing of any lacunae which in their opinion need to be rectified to avoid major accidents.][Inserted by No. G.S.R. 4, dated 16.4.2002 [18.4.2002].]