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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of West Bengal - Subsection

Section 110(1)(a) in West Bengal Co-operative Societies Act, 2006

(a)officers of Government of West Bengal preferably retired officers of Co-operation Department or Co-operation Directorate and Co-operative Audit Directorate and the financing bank, if any;