Section 3(1)(c) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(c)the form and manner of filing appeals to, and procedure for disposal of appeals by, the municipality in respect of registration of street vendors;

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