Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of Puducherry - Subsection Section 44(2)(a) in Puducherry Town and Country Planning Act, 1969 (a)apply for permission under section 37 for the retention of the land or any building, work or for the continuance of any use of the land, to which the notice relates, or