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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(3) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(3)Registration fee [Section 41(2)(i)]. - A fee of ten rupees shall be chargeable for each registration. A receipt shall be given in respect of the payment of the fee in the form given in Schedule 'C'.