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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(4) in The Orissa Forest Contract Rules, 1966

(4)Unless the Divisional Forest Officer otherwise directs by order in writing all trees shall be failed as close to the ground as possible and so as not to injure the bank on the steals;Provided that in all cases where the stem bears a hammer mark near its base, such mark shall be left in tact.