Delhi High Court - Orders
Directorate Of Enforcement Thr. ... vs Robert Vadra on 4 February, 2026
Author: Prateek Jalan
Bench: Prateek Jalan
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2832/2019
DIRECTORATE OF ENFORCEMENT THR. ASSISTANT
DIRECTOR .....Petitioner
Through: Mr. Anupam S. Sharrma, Special
Counsel with Ms. Harpreet Kalsi,
Mr. Ripudaman Bhardwaj,
Mr. Vashishth Rao,
Ms. Riya Sachdeva and
Ms. Amisha P Dash, Advocates
versus
ROBERT VADRA .....Respondent
Through: Mr. Suman Jyoti Khaitan, Mr.
Prateek Chaddha, Mr. Shams
Tabrez, Mr. Vikas Kumar and Mr.
Ayush Kapur, Advocates
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 04.02.2026 The matter could not be taken up for hearing due to paucity of time.
List on 14.05.2026.
BY ORDER (COURT MASTER) FEBRUARY 4, 2026 dy This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:38:36