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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(q) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(q)[ to exercise general supervision over the Faculty Councils for postgraduate and undergraduate studies and give such directions to these Councils for the due discharge of their respective duties as it may consider necessary] [Sub-items, (q) to (t) inserted by W. B. Act 31 of 1981.];