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[Cites 0, Cited by 0] [Section 6A(2)] [Section 6A] [Entire Act]

State of Odisha - Subsection

Section 6A(2)(ii) in The Orissa Cess Rules, 1963

(ii)Collection of cess on lands held for carrying on mining operation shall be done by the Senior Mining Officer or Mining Officer of the area concerned, as the case may be.