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[Cites 0, Cited by 23] [Entire Act]

State of Punjab - Section

Section 5 in The Punjab New Capital (Periphery) Control Act, 1952

5. Restrictions in a controlled area.

- Except as provided hereinafter, no person shall erect or re-erect any building or make or extend any excavation, or lay out any means of access to a road, in the controlled area save in accordance with the plans and restrictions and with the previous permission of the Deputy Commissioner in writing.