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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(g) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(g)"Distribution Licensee" means a person or a company licensed to operate and maintain a distribution system for supplying electricity to the consumers in the area of licence.