Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(8) in The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962 (8)The Rajasthan Religious Buildings and Places Act, 1954 (Rajasthan Act 18 of 1954).Section 8. - Substitute "revenue appellate authority" for "Commissioner" wherever occurring.Section 9. - Substitute "revenue appellate authority" for "Commissioner".
