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Madhya Pradesh High Court

The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 17 October, 2022

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD) Dated : 17-10-2022 Parties through their counsel.

Shri H. Y. Mehta, counsel for the official liquidator prays for and is granted two weeks time to file reply to I.A. No.1898 of 2020.

List the matter on 15.11.2022 along with COMP Nos.9 of 2011 and 4 of 2010.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 18-10-2022 10:25:26