Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 333] [Entire Act] State of Maharashtra - Subsection Section 333(1) in The Mumbai Municipal Corporation Act, 1888 (1)No gas-pipe shall be laid in a drain or on the surface of an open channel or house-gully.
