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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2)(b) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(b)such contributions as may be made by the factories Oil Palm growers, Oil Palm Growers' Co-operative Societies or such other organisations interested in the development of Oil Palm cultivation and processing.