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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2)(j) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(j)the form and the manner in which an application for registration shall, be made and the fee which shall be accompanied under sub-section (2) of section 14;