Telangana High Court
Bandalinti Ramachandraiah vs The Bar Council Of Telangana State Of ... on 14 June, 2023
HON'BLE SRI JUSTICE C.V. BHASKAR REDDY
WRIT PETITION No.11659 of 2023
ORDER :
Learned Counsel Ms.Srivani, representing the counsel for petitioner Mr.V.Venkata Mayur, submitted that the cause in the writ petition no longer survives and the writ petition has become infructuous.
Recording the above submission, this writ petition is dismissed as infructuous. No order as to costs.
Pending miscellaneous applications, if any, shall stand closed.
______________________ C.V. BHASKAR REDDY, J Date: 14.06.2023 ajr