Supreme Court - Daily Orders
Mac Impex vs Arbaza Alimentos Ltda on 10 December, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.807 COURT NO.9 SECTION IX
(MM)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 17641/2023
[Arising out of impugned final judgment and order dated 05-06-2023
in CAP(L) No. 8122/2020 passed by the High Court of Judicature at
Bombay]
MAC IMPEX & ORS. Petitioner(s)
VERSUS
ARBAZA ALIMENTOS LTDA. Respondent(s)
(FOR ADMISSION and IA No.159230/2023-PERMISSION TO FILE LENGTHY
LIST OF DATES and IA No.159229/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 10-12-2025 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. Chandra Bhushan Prasad, AOR
For Respondent(s) Mr. Anand Dilip Landge, AOR
UPON being mentioned, the Court made the following
O R D E R
List in the month of March, 2026.
(SNEHA DAS) (MANOJ KUMAR-II) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by SNEHA DAS Date: 2025.12.10 17:30:52 IST Reason: