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Supreme Court - Daily Orders

Mac Impex vs Arbaza Alimentos Ltda on 10 December, 2025

Author: Pankaj Mithal

Bench: Pankaj Mithal

     ITEM NO.807                          COURT NO.9                SECTION IX
     (MM)
                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.             17641/2023

     [Arising out of impugned final judgment and order dated 05-06-2023
     in CAP(L) No. 8122/2020 passed by the High Court of Judicature at
     Bombay]

     MAC IMPEX & ORS.                                               Petitioner(s)

                                                VERSUS

     ARBAZA ALIMENTOS LTDA.                                         Respondent(s)

     (FOR ADMISSION and IA No.159230/2023-PERMISSION TO FILE LENGTHY
     LIST OF DATES and IA No.159229/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 10-12-2025 This petition was mentioned today.

     CORAM :
                         HON'BLE MR. JUSTICE PANKAJ MITHAL
                         HON'BLE MR. JUSTICE S.V.N. BHATTI


     For Petitioner(s)            Mr. Chandra Bhushan Prasad, AOR

     For Respondent(s)            Mr. Anand Dilip Landge, AOR


                         UPON being mentioned, the Court made the following
                                            O R D E R

List in the month of March, 2026.

(SNEHA DAS) (MANOJ KUMAR-II) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by SNEHA DAS Date: 2025.12.10 17:30:52 IST Reason: