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State of Bihar - Section

Section 39A in Bihar Shops & Establishments Act, 1953

39A. [ Maternity Benefits Act, 1961 (53 of 1961) to apply to establishment and persons to whom this Act applies. [Substituted by Act 2 of 1975.]

- The provisions of the Maternity Benefits Act, 1961 (53 of 1961), and of rules made thereunder shall mutatis mutandis, apply to every establishment and every person to whom the provisions of this Act apply.]