Himachal Pradesh High Court
Tej Singh vs . Bbmb Through Lrs & Anr on 22 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Tej Singh Vs. BBMB through LRs & anr LPA No. 191 of 2016 .
22.9.2022 Present: Mr. Tek Chand, Advocate, for the appellant.
Mr. N.K. Sood, Senior Advocate with Mr. Aman Sood, Advocate, for the respondents.
As prayed for, list on 29.9.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 22, 2022 (kalpana) ::: Downloaded on - 24/09/2022 20:02:03 :::CIS