Section 37T(1) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
(1)The maximum limit of storage loss owing to dryage, stocking, stacking, crushing of poppy straw, climatic changes etc. on the poppy straw stored with a P.S. II/P.S. II A/P.S. Ill licensee shall be uplo six per cent. This permissible limit of storage loss shall be calculated on the total quantity of poppy straw procured by the licensee during entire period of the licence.