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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(4) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(4)Such enquiry reports will be processed by the District Magistrate or the Labour Superintendent as quickly as possible. If the report is to be processed by the Labour Superintendent, he shall place such enquiry reports with his comments before the District Magistrate for appropriate action.