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[Cites 0, Cited by 0] [Section 11(14)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(14)(c) in Rajasthan Forest (Settlement) Rules, 1958

(c)When a claim comes partly under Section 11 and partly under Section 12 of the Act, the Forest Settlement Officer will separate those parts of it which fall under Section 11 from those which fall under Section 12 and will enter them in his register as distinct claims.