Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Gujarat - Subsection Section 44(i) in Gujarat Money-Lenders Act, 2011 (i)for the first offence, such imprisonment shall not be less than one month and such fine shall not be less than two thousand rupees;
