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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(d) in Rajasthan Sports University, Jhunjhunu Act, 2013

(d)to establish, with the prior approval of the State Government, such centres, or other units for research and instruction as are, in the opinion of the University, necessary for the furtherance of its objects;