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State of Odisha - Section

Section 7 in The Orissa Service of Engineers' Rules, 1941

7. [ Government to decide the number of vacancies to be filled up in each year. [Substituted vide Orissa Gazette Extraordinary No. 443/17.3.1989-SRO No. 226/89/8.3.1989.]

- The vacancies to be filled up by promotion of Junior Engineers shall be so fixed that the promoted Junior Engineers do not exceed [thirty-three] per cent of the total strength of permanent and temporary Assistant Engineers including the leave and training reserve at the time of each promotion. The remaining vacancies shall be filled up by direct recruitment.]