Delhi High Court - Orders
Sapphire Foods India Ltd. (Kfc, Rajouri ... vs Municipal Corporation Of Delhi And Anr on 26 August, 2025
$~44 & 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11923/2024 & CM APPL. 49587/2024
SAPPHIRE FOODS INDIA LTD. (KFC, RAJOURI GARDEN)
.....Petitioner
Through: Mr. M. A. Niyazi, Ms. Anamika Ghai
Niyazi, Ms. Kirti Bhardwaj, Ms.
Rehmat Sethi, Mr. Arquam Ali,
Advocates (M:9569156376)
versus
MUNICIPAL CORPORATION OF DELHI AND ANR.
.....Respondents
Through: Mr. Niraj Kumar, SC-MCD with Mr.
Chaitanya Kumar, Advocate
(M:9810020341)
45
+ W.P.(C) 11924/2024 & CM APPL. 49598/2024
STARBUCKS COFFEE-A TATA ALLIANCE RAJOURI GARDEN
.....Petitioner
Through: Mr. M. A. Niyazi, Ms. Anamika Ghai
Niyazi, Ms. Kirti Bhardwaj, Ms.
Rehmat Sethi, Mr. Arquam Ali,
Advocates (M:9569156376)
versus
MUNICIPAL CORPORATION OF DELHI AND ANR.
.....Respondents
Through: Mr. Niraj Kumar, SC-MCD with Mr.
Chaitanya Kumar, Advocate
(M:9810020341)
Mr. Varun Chandiok, Mr. Alok
Kumar and Ms. Anubhi Goyal,
Advocates for MCD
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 22:32:18
ORDER
% 26.08.2025
1. It is not possible to hear the present matter, on account of other part heard matters being heard.
2. Interim order to continue.
3. Re-notify on 15th December, 2025.
MINI PUSHKARNA, J AUGUST 26, 2025/au This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2025 at 22:32:18