Orissa High Court
Trishna Berlia vs State Of Odisha & Others .... Opposite ... on 19 April, 2024
Author: V. Narasingh
Bench: V. Narasingh
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMP No. 568 of 2024
Trishna Berlia .... Petitioner
Mr. L. Mishra, Advocate
-versus-
State of Odisha & Others .... Opposite Parties
Mr. T.K. Praharaj, SC
CORAM: JUSTICE V. NARASINGH
ORDER
19.04.2024 Order No.
01. 1. As prayed for by the learned counsel for the Petitioner, list this matter on 13.05.2024.
(V. NARASINGH) Judge Soumya Signature Not Verified Digitally Signed Signed by: SOUMYA RANJAN SAMAL Designation: Jr. Stenographer Reason: Authentication Location: High Court of Orissa Date: 22-Apr-2024 15:47:41 Page 1 of 1