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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(c) in Rajasthan Power Sector Reforms Act, 1999

(c)the circumstances in which licensees are to be exempted from any arrangements of the regulations or of this section and may make different provisions for different licensees.