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[Cites 0, Cited by 0] [Section 522] [Entire Act]

State of Rajasthan - Subsection

Section 522(i) in Rules of the High Court of Judicature for Rajasthan, 1952

(i)"The Act" means the [Indian Companies Act] [Companies Act 1913 repealed by Act No. I of 1956.], 1913: