Bombay High Court
Babulala Sataji Jadeja And Ors vs State Of Maharashtra And Ors on 4 July, 2022
Author: M.G. Sewlikar
Bench: R. D. Dhanuka, M.G. Sewlikar
KVM
1/2
1 - WP 3519 OF 2010.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
KANCHAN Digitally signed by
KANCHAN VINOD CIVIL APPELLATE JURISDICTION
VINOD MAYEKAR
Date: 2022.07.04
MAYEKAR 18:51:19 +0530
WRIT PETITION NO. 3519 OF 2010
Popatbhai H.Shah & Ors. ..... Petitioners
VERSUS
State of Maharashtra & Ors. ..... Respondents
ALONGWITH
WRIT PETITION NO. 3090 OF 2010
Babulal D.Jadeja ..... Petitioner
VERSUS
State of Maharashtra & Ors. ..... Respondents
ALONGWITH
CIVIL APPLICATION NO. 356 OF 2013
IN
WRIT PETITION NO. 3090 OF 2010
Arvind H. Gada & Ors. ..... Petitioners
VERSUS
Babulal S.Jadeja & Ors. ..... Respondents
Ms.Bijal Vora, i/b. Parinam Law Associates for the Petitioners in
WP/3519/2010.
Mr.A.A.Kumbhakoni, Advocate General, a/w. Mr.P.P.Kakade, G.P.,
Mr.A.I.Patel, Addl. G.P., Mr.M.S.Bane, A.G.P. for the State in both writ
petitions.
Mr.Ghanshyam B.Jadeja, s/o. Mr.B.S.Jadeja Petitioner no.1 present in
WP/3090/2010.
CORAM: R. D. DHANUKA AND
M.G. SEWLIKAR, JJ.
DATE : 4th JULY, 2022 P.C:-
Pursuant to the notice issued by this Court, Mr.Ghanshyam KVM 2/2 1 - WP 3519 OF 2010.doc Babubhai Jadeja, son of the petitioner no.1 is present in Court and seeks time to engage new advocate in view of the demise of the erstwhile advocate. Two weeks time is granted to engage new advocate. It is made clear that no further extension of time would be granted.
2. The petitioners in Writ Petition No. 3519 of 2010 are granted liberty to file an affidavit in rejoinder which shall be served upon the respondents' advocate before the next date.
3. Place the matter on board for hearing and final disposal at 2.30 p.m. on 11th August, 2022.
4. The parties are at liberty to file brief proposition of law, synopsis and compilation of judgments, if any, relied upon by them in support of their rival contentions with copy to be served upon other side in advance before the next date.
[M.G. SEWLIKAR, J.] [R. D. DHANUKA, J.]