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[Cites 0, Cited by 0] [Section 118(3)] [Section 118] [Entire Act]

State of Rajasthan - Subsection

Section 118(3)(ii) in Rajasthan Panchayati Raj Act, 1994

(ii)a member of the Commission may resign his office by a letter written under his hand and addressed to the Government but he shall continue in office until his resignation is accepted by the Government; and