Bombay High Court
Suresh Rajendra Singh Kushwaha vs Jitendra Singh Rajendra Singh Kushwaha ... on 21 September, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
902-OSAPP-398-2016 IN TS-97-2011+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
APPEAL NO. 398 OF 2016
IN
TESTAMENTARY SUIT NO. 97 OF 2011
WITH
NOTICE OF MOTION NO. 2002 OF 2016
IN
APPEAL NO. 398 OF 2016
Suresh Rajendra Singh Kushwaha ...Appellant
Versus
Jitendra Singh Rajendra Singh Khushwaha & Ors ...Respondents
None for the parties.
SHEPHALI
SANJAY CORAM G.S. Patel &
MORMARE
Gauri Godse, JJ.
Digitally signed by SHEPHALI SANJAY DATED: 21st September 2022 MORMARE Date: 2022.09.22 PC:- 10:19:03 +0530
1. This matter is not to be placed before a Bench of which Hon'ble Mr Justice GS Patel is a member.
(Gauri Godse, J) (G. S. Patel, J) Page 1 of 1 21st September 2022