Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Assam - Subsection Section 6(2)(e) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978 (e)The Board shall make the selection in accordance with the scheme of selection prescribed by the Government.