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[Cites 0, Cited by 0] [Section 92G(3)] [Section 92G] [Entire Act]

State of Odisha - Subsection

Section 92G(3)(i) in The Orissa Grama Panchayats Election Rules, 1965

(i)if the person concerned is on duty in the same polling station in which he is entitled to vote, the certificate shall be handed over to the Presiding Officer where upon the provisions of Rule 41 (b) shall apply for casting the vote and at the end of the poll the Presiding Officer shall send the certificate to the Election Officer in a separate sealed cover;