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Calcutta High Court (Appellete Side)

Pg (Devender Singh vs The State Of West Bengal & on 18 July, 2014

Author: Dipankar Datta

Bench: Dipankar Datta

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28   18.07.2014

W.P.18990(W) of 2014 pg (Devender Singh vs. The State of West Bengal & Ors.) Mr. Partha Pratim Kanjilal.......for the petitioner An adjournment has been prayed for by the learned advocate for the petitioner.

Prayer stands allowed.

List this writ petition in the monthly list of August, 2014 under the heading 'Motion'.

(DIPANKAR DATTA,J.)