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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Rajiv Gandhi National Institute of Youth Development Act, 2012

(1)The term of office of every member of the Executive Council shall be for a period of three years from the date of his nomination :Provided that the term of office of an ex officio member shall continue so long as he holds the office by virtue of which he is a member.