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State of Uttar Pradesh - Section

Section 43 in The U.P. Regulation of Cold Storages Act, 1976

43. Effect of Act and Rules etc., inconsistent with other enactments and instruments.

- The provision of this Act or any rule made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or in any contract, or in any other instalment having effect by virtue of any enactment other than this Act.