Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Nagaland - Subsection Section 12(6) in Nagaland Village Councils Act, 1978 (6)to provide security for due repayment of loan received by any permanent resident of the Villages from the Government, Bank or financial institution.
