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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(k) in Gujarat Special Investment Region Act, 2009

(k)"Local Authority" means and includes a Village Panchayat declared under clause (14) of section 2 of the Gujarat Panchayats Act, 1993, ( Gujarat 18 of 1993) Municipal Council and Municipal Corporation having jurisdiction and failing within the Special Investment Region;