Orissa High Court
Ms. Rss Creation Pvt. Ltd vs Dr. Indramani Nath & .... Opposite ... on 18 December, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
D-WP(C) No.34813 of 2025
Ms. RSS Creation Pvt. Ltd. .... Petitioner
BBSR
Represented by Adv.-
Ms. S. Jasaswini, Adv.
Mr. S.K. Dey, Adv.
-versus-
Dr. Indramani Nath & .... Opposite Parties
Ors. Represented by Adv.-
CORAM:
JUSTICE DIXIT KRISHNA SHRIPAD
ORDER
18.12.2025 Order No.
02. Two weeks' time is granted peremptorily for removal of defects as pointed out by the S.R., failing which petition stands dismissed.
(Dixit Krishna Shripad) Judge Prasant Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 19-Dec-2025 19:18:28 Page 1 of 1