Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(30) in Service Tax 1994

(30)"policy holder" has the meaning assigned to it in clause (2) of section 2 of the Insurance Act, 1938;