Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(t) in The Jammu and Kashmir Energy Conversation Act, 2011

(t)any other matters which is to be, or may be, prescribed, or in respect of which provision is to be made, or may be made by rules.