Calcutta High Court
Arambag Hatcheries Ltd vs Uco Bank & Ors on 6 September, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP No. 228 of 2012
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ARAMBAG HATCHERIES LTD.
Versus
UCO BANK & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 6th September, 2016.
Appearance:
Mr. A.K. Dey, Adv.
The Court :- Learned Advocate for the petitioner on instruction submits that, the petitioner is no longer willing to proceed with the writ petition.
In such circumstances, WP No. 228 of 2012 is dismissed for non prosecution without any order as to costs.
(DEBANGSU BASAK, J.) snn.