Section 14 in The National Housing Bank General Regulations, 1988

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.-The annual accounts of the National Housing Bank shall be prepared and set out in,-

(a)a balance-sheet as on the 30th June of the year as specified in Form A annexed hereto or as near thereto as circumstances admit;

(b)a profit and loss account for the year ended 30th June as specified in Form B annexed hereto or as near thereto as circumstances admit.

Form 'A'National Housing BankBalance Sheet as at 30th JuneGeneral Fund

Previous year		This year
Rs.		Rs.
	Liabilities
		Schedules
1.Capital		I
2.Reserves		II
3.Profit & Loss Account		III
4.Bonds & Debentures
5.Deposits
6.Borrowings		IV
7.Gifts, Grants, Donations & Benefactions
8.Current Liabilities & Provisions
9.Other Liabilities
	Assets
1.Cash & Bank Balances		V
2.Investments		VI
3.Loans & Advances		VII
4.Bills Purchased, Discounted, Rediscounted
5.Fixed Assets		VIII
6.Other Assets		IX
7.Profit & Loss Account
Contingent Liabilities

Form 'B'National Housing BankProfit & Loss Account for the year ended 30th JuneGeneral Fund

Previous year	This year
Rs.	Rs.
	Expenditure
1. Interest
2. Staff Salaries, Allowances etc. and Terminal Benefits
3. Directors' and Committee Members' fees and Expenses
4. Audit Fees
5. Rent, Taxes, Electricity and Insurance
6. Postage, Telegrams, Telex and Telephones
7. Law' Charges
8. Stationery, Printing, Advertisement etc.
9. Depreciation
10. Other expenditure
11. Profit carried to Balance Sheet
	Income
1. Interest & Discount
2. Income from Investments
3. Commission, Brokerage and Fees
4. Other Income
5. Loss carried to Balance Sheet

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